Subhash vs State Of U.P. And Another
2019 Latest Caselaw 2569 ALL

Citation : 2019 Latest Caselaw 2569 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Subhash vs State Of U.P. And Another on 5 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 60
 

 
Case :- APPLICATION U/S 482 No. - 17991 of 2005
 

 
Applicant :- Subhash
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.C. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri P.C. Srivastava, learned counsel for the applicant.

List in the next cause list.

Order Date :- 5.4.2019

RCT/-

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