Vijay Bhushan vs Smt. Aruna Saxena
2019 Latest Caselaw 2546 ALL

Citation : 2019 Latest Caselaw 2546 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Vijay Bhushan vs Smt. Aruna Saxena on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 177 of 2014
 

 
Revisionist :- Vijay Bhushan
 
Opposite Party :- Smt. Aruna Saxena
 
Counsel for Revisionist :- K.D. Tripathi
 
Counsel for Opposite Party :- Rohit Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the revisionist states that the instant revision stands concluded by judgement rendered today in Civil Revision No. 532 of 2011.

In view of his statement, the instant revision also stands disposed of in same terms.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

Download the LatestLaws.com Mobile App