Abhishek Gupta vs The Allahabad Bank
2019 Latest Caselaw 2542 ALL

Citation : 2019 Latest Caselaw 2542 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Abhishek Gupta vs The Allahabad Bank on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 44 of 2019
 

 
Revisionist :- Abhishek Gupta
 
Opposite Party :- The Allahabad Bank
 
Counsel for Revisionist :- Anil Kumar Mehrotra,Srijan Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Connect with SCC Revision Defective No.34 of 2019.

Notice on behalf of the respondent has been accepted by Sri P.N. Tripathi advocate. He prays for and is granted three weeks time to file counter affidavit.

List thereafter alongwith connected matter.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

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