Allahabad Bank vs Abhishek Gupta
2019 Latest Caselaw 2541 ALL

Citation : 2019 Latest Caselaw 2541 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Allahabad Bank vs Abhishek Gupta on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 34 of 2019
 

 
Revisionist :- Allahabad Bank
 
Opposite Party :- Abhishek Gupta
 
Counsel for Revisionist :- Pashupati Nath Tripathi
 
Counsel for Opposite Party :- Anil Kumar Mehrotra,Srijan Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri A. K. Mehrotra, counsel for the respondent prays for and is granted three weeks time to file counter affidavit to the delay condonation application.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

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