Shamsher Khan @ Shamshir Ahmad vs Khursheed Ahmad And 2 Others
2019 Latest Caselaw 2533 ALL

Citation : 2019 Latest Caselaw 2533 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Shamsher Khan @ Shamshir Ahmad vs Khursheed Ahmad And 2 Others on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 5115 of 2019
 

 
Petitioner :- Shamsher Khan @ Shamshir Ahmad
 
Respondent :- Khursheed Ahmad And 2 Others
 
Counsel for Petitioner :- Anil Kishore Sharma,Shrey Sharma
 
Counsel for Respondent :- Krishna Mohan
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by counsel for the petitioner, put up as fresh tomorrow to enable him to file supplementary affidavit annexing the affidavit of the petitioner filed in support of his plea that Dilshad Ahmad is having his office elsewhere.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

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