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Smt. Sweta Agrawal vs State Of U.P. And Another
2019 Latest Caselaw 2521 ALL

Citation : 2019 Latest Caselaw 2521 ALL
Judgement Date : 4 April, 2019

Allahabad High Court
Smt. Sweta Agrawal vs State Of U.P. And Another on 4 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10860 of 2019
 

 
Applicant :- Smt. Sweta Agrawal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Hare Krishna Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Applicant shall file her own affidavit or of near relative as the reason given by the counsel is that she could not get reservation in train from Agra to Prayagraj(Allahabad) due to Kumbh Mela.

List on 11.4.2019.

Order Date :- 4.4.2019

Mukesh

 

 

 
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