Citation : 2019 Latest Caselaw 2510 ALL
Judgement Date : 4 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 5084 of 2019 Petitioner :- Hari Singh Respondent :- State Of U P And 9 Others Counsel for Petitioner :- Manoj Kumar Srivastava Counsel for Respondent :- C.S.C.,Akhilesh Chandra Srivastava Hon'ble Prakash Padia,J.
Put up on 18.4.2019 in the additional cause list. In the meanwhile, learned counsel for the respondents will seek instructions in the matter.
Order Date :- 4.4.2019
Pramod Tripathi
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