Ram Sudhare Yadav vs State Of U.P. And 5 Others
2019 Latest Caselaw 2507 ALL

Citation : 2019 Latest Caselaw 2507 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Ram Sudhare Yadav vs State Of U.P. And 5 Others on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5090 of 2019
 

 
Petitioner :- Ram Sudhare Yadav
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar
 

 
Hon'ble Prakash Padia,J.

Heard Mr. Virendra Singh, learned counsel for the petitioner. Learned Standing Counsel has accepted notice on behalf of respondent nos.1 and 2. Mr. Awadhesh Kumar, learned counsel, has accepted notice on behalf of respondent nos.3 and 4.

Issue notices to respondent nos.5 and 6 returnable at an early date. Steps be taken within a week.

Counter affidavit be filed by all the respondents within six weeks. Rejoinder affidavit may be filed within two weeks' thereafter.

List in the 3rd week of July, 2019.

Order Date :- 4.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App