Shamshuduha vs State Of U.P.
2019 Latest Caselaw 2486 ALL

Citation : 2019 Latest Caselaw 2486 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Shamshuduha vs State Of U.P. on 3 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13857 of 2019
 

 
Applicant :- Shamshuduha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sharique Ahmed
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is 3rd bail application of the applicant.

List with previous papers before appropriate bench.

Order Date :- 3.4.2019

Masarrat

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