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Bhola Nath And Others vs Smt. Rani Devi And Others
2019 Latest Caselaw 2484 ALL

Citation : 2019 Latest Caselaw 2484 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Bhola Nath And Others vs Smt. Rani Devi And Others on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 525 of 2011
 

 
Revisionist :- Bhola Nath And Others
 
Opposite Party :- Smt. Rani Devi And Others
 
Counsel for Revisionist :- A. K. Gupta,Ashish Agrawal
 
Counsel for Opposite Party :- Vinod Swarup
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Ashish Agrawal, counsel for the revisionists.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
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