Smt. Urmila Gupta vs Sri Pankaj Rastogi
2019 Latest Caselaw 2481 ALL

Citation : 2019 Latest Caselaw 2481 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Urmila Gupta vs Sri Pankaj Rastogi on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 398 of 1999
 

 
Revisionist :- Smt. Urmila Gupta
 
Opposite Party :- Sri Pankaj Rastogi
 
Counsel for Revisionist :- Vivek Chaudhary,Arvind Kumar Trivedi,K.K. Arora
 
Counsel for Opposite Party :- Navin Sinha,Atul Dayal,Vipin Sinha
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri K. K. Arora, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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