Smt. Shilta vs State Of U.P. And 3 Others
2019 Latest Caselaw 2478 ALL

Citation : 2019 Latest Caselaw 2478 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Shilta vs State Of U.P. And 3 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1448 of 2019
 

 
Petitioner :- Smt. Shilta
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kushmondeya Shahi
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha,Nisheeth Yadav,Prabhakar Awasthi
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that the identical controversy is pending consideration before this Court in Writ A No.4858 of 2019 (Rakesh and another Vs. State of U.P. and 3 others).

List on 09.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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