Awadh Kumar Agarwal vs M/S Krishan Kumar Rajat Kumar And ...
2019 Latest Caselaw 2464 ALL

Citation : 2019 Latest Caselaw 2464 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Awadh Kumar Agarwal vs M/S Krishan Kumar Rajat Kumar And ... on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 61188 of 2017
 

 
Petitioner :- Awadh Kumar Agarwal
 
Respondent :- M/S Krishan Kumar Rajat Kumar And Another
 
Counsel for Petitioner :- Manish Tandon
 
Counsel for Respondent :- Abu Bakht,Pramod Kumar Jain
 

 
Hon'ble Manoj Kumar Gupta,J.

Second supplementary affidavit has been filed by counsel for the petitioner in compliance of previous order of this Court. The same is taken on record.

Counsel for the respondents seeks two weeks time to file affidavit in rebuttal.

List after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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