Lokesh Kumar vs Vinod Kumar And Others
2019 Latest Caselaw 2460 ALL

Citation : 2019 Latest Caselaw 2460 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Lokesh Kumar vs Vinod Kumar And Others on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 18006 of 2010
 

 
Petitioner :- Lokesh Kumar
 
Respondent :- Vinod Kumar And Others
 
Counsel for Petitioner :- Ashok Mehta,L.P.Singh
 
Counsel for Respondent :- H.N. Singh,Dhirendra Pratap Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri LP Singh, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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