Smt. Radha Devi Radha Rani vs C.M./ Rent Control And Eviction ...
2019 Latest Caselaw 2459 ALL

Citation : 2019 Latest Caselaw 2459 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Radha Devi Radha Rani vs C.M./ Rent Control And Eviction ... on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 203 of 2010
 

 
Petitioner :- Smt. Radha Devi Radha Rani
 
Respondent :- C.M./ Rent Control And Eviction Officer And Others
 
Counsel for Petitioner :- K.M. Garg
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the request of Sri KM Garg, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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