Purushottam Kumar vs Smt. Lal Devi
2019 Latest Caselaw 2454 ALL

Citation : 2019 Latest Caselaw 2454 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Purushottam Kumar vs Smt. Lal Devi on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 41439 of 2009
 

 
Petitioner :- Purushottam Kumar
 
Respondent :- Smt. Lal Devi
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Komal Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Civil Misc. Delay Condonation Application No.8 of 2018 and Civil Misc. Substitution Application No.9 of 2018

Issue notice to proposed heirs of the deceased respondent.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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