Citation : 2019 Latest Caselaw 2449 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 64860 of 2008 Petitioner :- Gopal Tripathi Respondent :- A.D.J. Court No. 2 Varanasi And Another Counsel for Petitioner :- Shambhavi Nandan,B.K.Pandey,S.M. Haider Zaidi Counsel for Respondent :- Ajay Kr. Singh,A.K. Tripathi,Ashish Kr. Singh,Neeraj Kumar Tripathi Hon'ble Manoj Kumar Gupta,J.
Passed over on the illness slip of S.M. Haider Zaidi, counsel for the petitioner.
List in the next cause list.
(Manoj Kumar Gupta, J.)
Order Date :- 3.4.2019
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