Ram Swaroop vs Ram Autar And 8 Ors.
2019 Latest Caselaw 2446 ALL

Citation : 2019 Latest Caselaw 2446 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Ram Swaroop vs Ram Autar And 8 Ors. on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4006 of 2015
 

 
Petitioner :- Ram Swaroop
 
Respondent :- Ram Autar And 8 Ors.
 
Counsel for Petitioner :- Sandeep Kumar Srivastava,P.K. Ganguly
 
Counsel for Respondent :- Prakhar Tandon,Madan Mohan,Prem Sagar Verma,S. Shekhar,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Restoration Application No.9 of 2018

Heard counsel for the parties.

The explanation furnished for non-appearance on 9.8.2018 is found to be sufficient.

Accordingly, the order dated 9.8.2018 is recalled.

The petition is restored to its original number.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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