Shiv Poojan vs U.P.State Road Transport Corpn. ...
2019 Latest Caselaw 2442 ALL

Citation : 2019 Latest Caselaw 2442 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Shiv Poojan vs U.P.State Road Transport Corpn. ... on 3 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1444 of 2003
 

 
Appellant :- Shiv Poojan
 
Respondent :- U.P.State Road Transport Corpn. And Others
 
Counsel for Appellant :- A.L. Jaiswal,Sharve Singh
 
Counsel for Respondent :- Smt. Seema Mishra,Manish Goyal,S.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Mishra-Advocate has sought adjournment on the ground of illness.

List on 9.4.2019.

Order Date :- 3.4.2019

Mukesh

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