Citation : 2019 Latest Caselaw 2429 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL No. - 394 of 2016 Appellant :- Smt. Pooja Srivastava Respondent :- Sanjay Kumar Srivastava Counsel for Appellant :- Amrendra Pratap Singh,Vinod Kumar Singh Parmar Counsel for Respondent :- C.K.Parekh,Raunak Parekh Hon'ble Shashi Kant Gupta,J.
Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the next cause list.
Order Date :- 3.4.2019
RCT/-
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