C/M, Shyama Junior High School, ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 2424 ALL

Citation : 2019 Latest Caselaw 2424 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

C/M, Shyama Junior High School, ... vs State Of U.P. And 2 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3038 of 2019
 

 
Petitioner :- C/M, Shyama Junior High School, Chitrakoot
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Awadh Narain Rai
 
Counsel for Respondent :- C.S.C.,Rajesh Khare
 

 
Hon'ble Prakash Padia,J.

Reply to personal affidavit filed today by Mr. A. N. Rai, learned counsel for the petitioner, is taken on record.

List on 17.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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