Citation : 2019 Latest Caselaw 2416 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 4383 of 2019 Petitioner :- Subhash Chandra Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Prabhakar Dwivedi Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh Hon'ble Prakash Padia,J.
Connect with Writ A No.3378 of 2019 (Ranjana Tripathi Vs. State of U.P. and others).
List on 10.4.2019.
Order Date :- 3.4.2019
Pramod Tripathi
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