Deepak Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 2414 ALL

Citation : 2019 Latest Caselaw 2414 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Deepak Kumar vs State Of U.P. And 3 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4427 of 2019
 

 
Petitioner :- Deepak Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Avadhesh Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Connect with Writ A No.3378 of 2019 (Ranjana Tripathi Vs. State of U.P. and others).

List on 10.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App