Bharat Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 2410 ALL

Citation : 2019 Latest Caselaw 2410 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Bharat Singh vs State Of U.P. And 4 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 44026 of 2017
 

 
Petitioner :- Bharat Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rakesh Pathak,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Gagan Mehta,Vivek Verma,Yogendra Singh Bohra
 

 
Hon'ble Prakash Padia,J.

Passed over on the illness slip of Sri M. N. Singh, learned counsel for the respondent no.5.

On the request of learned counsel for the petitioner, list on 17.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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