Citation : 2019 Latest Caselaw 2407 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 28473 of 2011 Petitioner :- Indrajeet Respondent :- State Of U.P. And Others Counsel for Petitioner :- Dr. Dharmesh Chaturvedi Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
Affidavits have already been exchanged between the parties.
List on 8.5.2019 for final disposal.
Order Date :- 3.4.2019
Pramod Tripathi
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