Abdul Rahim vs Imtaza Ahmad And Anr.
2019 Latest Caselaw 2404 ALL

Citation : 2019 Latest Caselaw 2404 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Abdul Rahim vs Imtaza Ahmad And Anr. on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 25132 of 2010
 

 
Petitioner :- Abdul Rahim
 
Respondent :- Imtaza Ahmad And Anr.
 
Counsel for Petitioner :- Atul Dayal,Daya Ram Yadav
 
Counsel for Respondent :- K.K. Arora
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri KK Arora, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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