Indresh Bahadur vs State Of U.P. And Others
2019 Latest Caselaw 2401 ALL

Citation : 2019 Latest Caselaw 2401 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Indresh Bahadur vs State Of U.P. And Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 43135 of 2010
 

 
Petitioner :- Indresh Bahadur
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R. P. Srivastava,Arvind Yadav,Bashisth N.Pandey,Dinesh Kumar Chaubey
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

List on 8.5.2019 for final disposal.

Order Date :- 3.4.2019

Pramod Tripathi

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