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Smt. Vijai Lakshmi vs Lalji
2019 Latest Caselaw 2396 ALL

Citation : 2019 Latest Caselaw 2396 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Smt. Vijai Lakshmi vs Lalji on 3 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 241 of 2006
 

 
Appellant :- Smt. Vijai Lakshmi
 
Respondent :- Lalji
 
Counsel for Appellant :- A.K. Gupta,A.K.Mishra,Dinesh Gupta,Dinesh Mishra
 
Counsel for Respondent :- Satish Kumar Mishra,A.C. Tiwari,Arvind Kumar Srivastava,H.P. Dubey,Rajesh Kishore Srivastava
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 3.4.2019

RCT/-

 

 

 
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