Birendra Kumar Tripathi vs State Of U.P. And 6 Others
2019 Latest Caselaw 2393 ALL

Citation : 2019 Latest Caselaw 2393 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Birendra Kumar Tripathi vs State Of U.P. And 6 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27793 of 2018
 

 
Petitioner :- Birendra Kumar Tripathi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that the matter is pertaining to the suspension.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioners, list on 17.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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