Union Of India Through Senior ... vs Pradeep Kumar Mishra And 5 Others
2019 Latest Caselaw 2379 ALL

Citation : 2019 Latest Caselaw 2379 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Union Of India Through Senior ... vs Pradeep Kumar Mishra And 5 Others on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3315 of 2018
 

 
Petitioner :- Union Of India Through Senior Superintendent Of Post Office, Kanpur Nagar
 
Respondent :- Pradeep Kumar Mishra And 5 Others
 
Counsel for Petitioner :- Purnendu Kumar Singh,Sr. Advocate Shri Shashi Prakash Singh
 
Counsel for Respondent :- Atul Dayal
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

As prayed by counsel for the petitioner, three weeks time is granted to file rejoinder affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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