Krishna Chandra Sinha vs Rajendrapal Singh Yadav
2019 Latest Caselaw 2376 ALL

Citation : 2019 Latest Caselaw 2376 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Krishna Chandra Sinha vs Rajendrapal Singh Yadav on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8547 of 2017
 

 
Petitioner :- Krishna Chandra Sinha
 
Respondent :- Rajendrapal Singh Yadav
 
Counsel for Petitioner :- Sanjay Singh,Amrendra Nath Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

As prayed by counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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