Atul Kumar Gupta And 4 Others vs Indra Prasad And 3 Others
2019 Latest Caselaw 2375 ALL

Citation : 2019 Latest Caselaw 2375 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Atul Kumar Gupta And 4 Others vs Indra Prasad And 3 Others on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3728 of 2016
 

 
Petitioner :- Atul Kumar Gupta And 4 Others
 
Respondent :- Indra Prasad And 3 Others
 
Counsel for Petitioner :- Neeraj Srivastava,Atul Dayal,Pankaj Srivastava
 
Counsel for Respondent :- S.C.,Rahul Sahai
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petition seeks time to bring on record complete order sheet of the Prescribed Authority, by means of a supplementary affidavit.

List after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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