Gurudeo Singh Bens vs Smt. Geeta Singh And Another
2019 Latest Caselaw 2373 ALL

Citation : 2019 Latest Caselaw 2373 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Gurudeo Singh Bens vs Smt. Geeta Singh And Another on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5752 of 2015
 

 
Petitioner :- Gurudeo Singh Bens
 
Respondent :- Smt. Geeta Singh And Another
 
Counsel for Petitioner :- Udai Chandani,V.K. Patel
 
Counsel for Respondent :- Atul Kumar Singh,Atul Dayal,Atul Kr.Singh,K Ajit,M.K. Yadav,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit filed today is taken on record.

As prayed on behalf of Sri Udai Chandani, counsel for the petitioner, the case is passed over.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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