Sri Uma Kant Tripathi vs Saryu Prasad Yadav And Anr.
2019 Latest Caselaw 2352 ALL

Citation : 2019 Latest Caselaw 2352 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Sri Uma Kant Tripathi vs Saryu Prasad Yadav And Anr. on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 22581 of 2013
 

 
Petitioner :- Sri Uma Kant Tripathi
 
Respondent :- Saryu Prasad Yadav And Anr.
 
Counsel for Petitioner :- D.C. Mathur,K.N.Tripathi
 
Counsel for Respondent :- Vikas Srivastava,Manish Goyal,S.N. Ojha,Saurabh Raj Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri D.C. Mathur, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

Download the LatestLaws.com Mobile App