Ram Autar @ Ram Avatar vs Meena Devi
2019 Latest Caselaw 2337 ALL

Citation : 2019 Latest Caselaw 2337 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Ram Autar @ Ram Avatar vs Meena Devi on 2 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 365 of 2018
 

 
Appellant :- Ram Autar @ Ram Avatar
 
Respondent :- Meena Devi
 
Counsel for Appellant :- Bhagwan Das Sharma
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list the matter in the third week of April, 2019.

Order Date :- 2.4.2019

RCT/-

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