Citation : 2019 Latest Caselaw 2327 ALL
Judgement Date : 2 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 721 of 2019 Petitioner :- C/M, Madarsa Arabia Ahle Sunnat Madinatul Uloom, Sant Kabir Nagar, And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Mohammad Ali Ausaf Counsel for Respondent :- C.S.C.,Prabhakar Awasthi,Sami Ullah Khan Hon'ble Prakash Padia,J.
Passed over on the illness slip of Mr. Sami Ullah Khan, learned counsel for the respondents.
Mr. Mohd. Ali Ausaf, learned counsel for the petitioner is present. This is tied up matter.
List on 9.4.2019.
Order Date :- 2.4.2019
Pramod Tripathi
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