Jai Prakash Uttam vs State Of U.P. And 2 Ors
2019 Latest Caselaw 2320 ALL

Citation : 2019 Latest Caselaw 2320 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Jai Prakash Uttam vs State Of U.P. And 2 Ors on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 1228 of 2015
 

 
Petitioner :- Jai Prakash Uttam
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Vinod Kumar Singh,Ashok Khare,R.B. Singh,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,R.B.Pal
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for adjournment.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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