U.P. State Road Transport ... vs Smt. Bala Devi
2019 Latest Caselaw 2303 ALL

Citation : 2019 Latest Caselaw 2303 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

U.P. State Road Transport ... vs Smt. Bala Devi on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 602 of 1995
 

 
Appellant :- U.P. State Road Transport Ghaziabad
 
Respondent :- Smt. Bala Devi
 
Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- Y.K.Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Name of Sri Y.K. Sinha-Advocate be not shown in the cause list as according to Sri Akshat Sinha-Advocate the file is not with him.

Issue fresh notice to respondent to engage another counsel.

Steps be taken immediately.

List on 22.5.2019.

Order Date :- 2.4.2019

Mukesh

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