Smt. Mithilesh Sharma vs Anil Kumar
2019 Latest Caselaw 2300 ALL

Citation : 2019 Latest Caselaw 2300 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Smt. Mithilesh Sharma vs Anil Kumar on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 135 of 1994
 

 
Appellant :- Smt. Mithilesh Sharma
 
Respondent :- Anil Kumar
 
Counsel for Appellant :- Siddhartha
 
Counsel for Respondent :- Rajeev Chaddha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Mr. Siddhartha, has now been elevated to the Bench of this Court. Registry is directed to issue fresh notice to the appellant to engage another counsel returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 2.4.2019

Mukesh

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