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Hemraj Singh And Another vs Anil Kumar And Others
2019 Latest Caselaw 2297 ALL

Citation : 2019 Latest Caselaw 2297 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Hemraj Singh And Another vs Anil Kumar And Others on 2 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 19 of 1994
 
Appellant :- Hemraj Singh And Another
 
Respondent :- Anil Kumar And Others
 
Counsel for Appellant :- N.K.Sharma
 
Counsel for Respondent :- Amit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. The delay in filing this appeal having been condoned vide order of date passed on Delay Condonation Application, let appeal be registered with regular number.

2. Admit.

3. List on 22.4.2019.

Order Date :- 2.4.2019/Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 19 of 1994

Appellant :- Hemraj Singh And Another

Respondent :- Anil Kumar And Others

Counsel for Appellant :- N.K.Sharma

Counsel for Respondent :- Amit

Hon'ble Dr. Kaushal Jayendra Thaker,J.

(In Re:- Delay Condonation Application )

1. This is an application seeking condonation of delay in filing appeal.

2. Cause shown is sufficient.

3. Delay in filing appeal is hereby condoned.

4. This application, accordingly, stands allowed.

Order Date :- 2.4.2019/Mukesh

 

 

 
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