Madan Lal And Another vs Satya Prakash Gupta And Ors.
2019 Latest Caselaw 2296 ALL

Citation : 2019 Latest Caselaw 2296 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Madan Lal And Another vs Satya Prakash Gupta And Ors. on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 71 of 1994
 

 
Appellant :- Madan Lal And Another
 
Respondent :- Satya Prakash Gupta And Ors.
 
Counsel for Appellant :- H.M. Srivastava
 
Counsel for Respondent :- S.K. Srivastava,R.K. Saxena,S.C. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

Formal Order has not been filed. There is no other defect. Let the appeal be registered with regular number.

List this appeal on 9.4.2019 for admission hearing.

Order Date :- 2.4.2019

Mukesh

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