Manorma Devi vs State Of U.P. And 2 Others
2019 Latest Caselaw 2293 ALL

Citation : 2019 Latest Caselaw 2293 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Manorma Devi vs State Of U.P. And 2 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1823 of 2019
 

 
Petitioner :- Manorma Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kuldeep Singh Chahar
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Mr. A. K. Yadav, learned counsel for the respondents prays for and is granted four weeks further time to file counter affidavit.

List on 07.5.2019.

Order Date :- 2.4.2019

Pramod Tripathi

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