Ramesh Chandra Chaurasia vs State Of U P And 2 Others
2019 Latest Caselaw 2286 ALL

Citation : 2019 Latest Caselaw 2286 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Ramesh Chandra Chaurasia vs State Of U P And 2 Others on 2 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 10246 of 2019
 

 
Petitioner :- Ramesh Chandra Chaurasia
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Dwarika Prasad Shukla
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Tiwari
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Sri Narendra Kumar Tiwari, Advocate has put in appearance on behalf of respondents.

He prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within two weeks, thereafter. List on 15.5.2019.

Order Date :- 2.4.2019

RCT/-

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