N.I.A. Co. vs Smt. Prabha Gupta
2019 Latest Caselaw 2284 ALL

Citation : 2019 Latest Caselaw 2284 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

N.I.A. Co. vs Smt. Prabha Gupta on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 48 of 1994
 

 
Appellant :- N.I.A. Co.
 
Respondent :- Smt. Prabha Gupta
 
Counsel for Appellant :- K.L.Grover,B.C.Nath,Ramesh Singh
 
Counsel for Respondent :- R.K.Kakkar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh-Advocate has sought adjournment on the ground of illness.

List on 9.4.2019.

Order Date :- 2.4.2019

Mukesh

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