U.P. State Warehousing ... vs State Of U.P. And 4 Others
2019 Latest Caselaw 2215 ALL

Citation : 2019 Latest Caselaw 2215 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

U.P. State Warehousing ... vs State Of U.P. And 4 Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 61639 of 2015
 

 
Petitioner :- U.P. State Warehousing Corporation And 8 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar,S.K. Shukla
 
Counsel for Respondent :- C.S.C.,Mohit Singh,Shivam Yadav
 

 
Hon'ble Prakash Padia,J.

Order on Restoration Application No.10 of 2018

Heard.

Cause shown for the absence of the counsel, when the matter was taken up for hearing, is sufficient. The application is allowed.

The order dated 28.8.2018 is recalled. The writ petition is restored to its original number.

Order on Writ Petition

The writ petition is restored to its original number.

Order Date :- 1.4.2019

Pramod Tripathi

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