Citation : 2019 Latest Caselaw 2204 ALL
Judgement Date : 1 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 2226 of 2019 Petitioner :- Chandra Shekhar Soni @ Amit Kumar Tomar @ Raju Tomar Respondent :- Rent Control And Eviction Officer/ S.D.M. Mainpuri And 3 Others Counsel for Petitioner :- Divakar Rai Sharma,Rajneesh Tripathi Hon'ble Manoj Kumar Gupta,J.
Sri Ashish Agrawal has entered appearance on behalf of the respondents. He has also filed a counter affidavit which is taken on record.
Three weeks time is allowed for filing rejoinder affidavit.
List thereafter showing name of Sri Ashish Agrawal as counsel for the respondents.
(Manoj Kumar Gupta, J.)
Order Date :- 1.4.2019
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