Ajay Kumar Bansal And Another vs Kuldeep
2019 Latest Caselaw 2191 ALL

Citation : 2019 Latest Caselaw 2191 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Ajay Kumar Bansal And Another vs Kuldeep on 1 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 9 of 2019
 

 
Revisionist :- Ajay Kumar Bansal And Another
 
Opposite Party :- Kuldeep
 
Counsel for Revisionist :- Nipun Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Steps taken.

Office to proceed.

(Manoj Kumar Gupta, J.)

Order Date :- 1.4.2019

skv

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