Reshami Devi vs State Of U.P. And 3 Others
2018 Latest Caselaw 2980 ALL

Citation : 2018 Latest Caselaw 2980 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Reshami Devi vs State Of U.P. And 3 Others on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31028 of 2018
 

 
Petitioner :- Reshami Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Uttar Kumar Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. It is stated by learned counsel for the petitioner that pursuant to the order of this Court dated 14.9.2018 neither any reply is filed nor the representation has been decided or rather he has not communicated to the petitioner that the petitioner's representation is decided or not.

2. As a last chance to State to comply with the order dated 14.9.2018.

3. List on 22nd October, 2018.

Order Date :- 28.9.2018

Mukesh

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