Smt. Prem Wati Devi vs State Of U.P.
2018 Latest Caselaw 2975 ALL

Citation : 2018 Latest Caselaw 2975 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Smt. Prem Wati Devi vs State Of U.P. on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 8024 of 1984
 

 
Petitioner :- Smt. Prem Wati Devi
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Dhan Prakesh,M.B. Yadav,S.C. Verma,Satyendra Kumar Singh,V.B.Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This petition is of the year 1984.

As requested by learned counsel for petitioner, list on 22nd October, 2018.

Order Date :- 28.9.2018

Mukesh

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