Citation : 2018 Latest Caselaw 2974 ALL
Judgement Date : 28 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL REVISION No. - 156 of 2004 Revisionist :- Gayasuddin Opposite Party :- State Of U.P. Counsel for Revisionist :- A.P.Mishra Counsel for Opposite Party :- Govt.Advocate Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the parties, list in the next cause list.
Order Date :- 28.9.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!